Anil Pathak & 2 Others vs State Of U.P. & 3 Others
2014 Latest Caselaw 1753 ALL

Citation : 2014 Latest Caselaw 1753 ALL
Judgement Date : 15 May, 2014

Allahabad High Court

Anil Pathak & 2 Others vs State Of U.P. & 3 Others on 15 May, 2014

Bench: Arun Tandon, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 19642 of 2013
 

 
Petitioner :- Anil Pathak & 2 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Dharmendra Kumar
 
Counsel for Respondent :- Govt. Advocate,R.N.Pandey
 

 
Hon'ble Arun Tandon,J.

Hon'ble Shashi Kant,J.

List this matter on 23.05.2014 peremptorily at the top of the list.

Order Date :- 15.5.2014

Monika

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