Citation : 2014 Latest Caselaw 1739 ALL
Judgement Date : 14 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 1 Case :- REVIEW PETITION DEFECTIVE No. - 459 of 2014 Petitioner :- Commissioner Of Income Tax-I Aayakar Bhawan Lko. 102(Itxa)07 Respondent :- Sri Radhey Ballabh, Lucknow Counsel for Petitioner :- Manish Misra Hon'ble Sheo Kumar Singh,J.
Hon'ble Devendra Kumar Upadhyaya,J.
List before appropriate Bench, if possible, in the next cause list.
Order Date :- 14.5.2014
M.A.A.
(D.K. Upadhyaya, J.) (S.K. Singh, J.)
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