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Puneet Bhaseen vs Smt. Garima Bhaseen
2014 Latest Caselaw 1738 ALL

Citation : 2014 Latest Caselaw 1738 ALL
Judgement Date : 14 May, 2014

Allahabad High Court
Puneet Bhaseen vs Smt. Garima Bhaseen on 14 May, 2014
Bench: Rajes Kumar, Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 481 of 2010
 

 
Appellant :- Puneet Bhaseen
 
Respondent :- Smt. Garima Bhaseen
 
Counsel for Appellant :- Mayank Agrawal
 
Counsel for Respondent :- Anoop Trivedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Put up on 21st May, 2014 at 3-30 p.m. in Chamber.

Order Date :- 14.5.2014

OP

 

 

 
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