Suresh Pandey & Others vs State Of U.P. & Others
2014 Latest Caselaw 1734 ALL

Citation : 2014 Latest Caselaw 1734 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Suresh Pandey & Others vs State Of U.P. & Others on 14 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 27137 of 2010
 

 
Petitioner :- Suresh Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.R. Ganguly,J.H. Khan,W.H. Khan
 
Counsel for Respondent :- C.S.C.,Ashok Kumar,Mahesh Narain Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Heard Shri J.H. Khan, learned counsel for the petitioners and Shri Ashok Kumar, learned counsel for the respondents.

Judgment reserved.

Order Date :- 14.5.2014

Priyanka

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