Shabbir Ali vs Nagar Palika Parishad ...
2014 Latest Caselaw 1732 ALL

Citation : 2014 Latest Caselaw 1732 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Shabbir Ali vs Nagar Palika Parishad ... on 14 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 36528 of 2006
 

 
Petitioner :- Shabbir Ali
 
Respondent :- Nagar Palika Parishad Maharajganj And Others
 
Counsel for Petitioner :- O.P. Mishra,Adeel Ahmad Khan
 
Counsel for Respondent :- C.S.C.,S.C. Dwivedi
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list.

Order Date :- 14.5.2014

aks

(Attau Rahman Masoodi J.)

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