Amar Nath And 4 Ors. vs D.D.C. And 8 Ors.
2014 Latest Caselaw 1726 ALL

Citation : 2014 Latest Caselaw 1726 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Amar Nath And 4 Ors. vs D.D.C. And 8 Ors. on 14 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26254 of 2014
 

 
Petitioner :- Amar Nath And 4 Ors.
 
Respondent :- D.D.C. And 8 Ors.
 
Counsel for Petitioner :- Umesh Vats,Mannu Chaudhary
 
Counsel for Respondent :- C.S.C.,Arun Kumar,Piyush Kumar,R.S.Mishra,Rohit Shukla
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up in the additional cause list on 23rd May, 2014.

Order Date :- 14.5.2014

Priyanka

Download the LatestLaws.com Mobile App