Bhola Singh Gurjar vs State Of U.P. Thru' Secry., Mini. ...
2014 Latest Caselaw 1725 ALL

Citation : 2014 Latest Caselaw 1725 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Bhola Singh Gurjar vs State Of U.P. Thru' Secry., Mini. ... on 14 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 3403 of 2007
 

 
Petitioner :- Bhola Singh Gurjar
 
Respondent :- State Of U.P. Thru' Secry., Mini. Of Home Affairs And Others
 
Counsel for Petitioner :- S.K. Misra,Ram Autar Verma
 
Counsel for Respondent :- C.S.C.,R.P.Tiwari
 

 
Hon'ble Attau Rahman Masoodi,J.

Rejoinder affidavit filed today is taken on record.

List in the next cause list.

Order Date :- 14.5.2014

aks

( Attau Rahman Masoodi J. )

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