Tejveer Singh vs State Of U.P. And Others
2014 Latest Caselaw 1723 ALL

Citation : 2014 Latest Caselaw 1723 ALL
Judgement Date : 14 May, 2014

Allahabad High Court

Tejveer Singh vs State Of U.P. And Others on 14 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 59971 of 2006
 

 
Petitioner :- Tejveer Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Y.D. Mishra,Pankaj Dubey,R.N. Pandey,Sanjay Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

Learned counsel for the petitioner prays and is granted two weeks time to file rejoinder affidavit.

List this case in the week commencing 7.7.2014.

Order Date :- 14.5.2014

aks

(Attau Rahman Masoodi J.)

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