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Ram Roop vs D.D.C. & Others
2014 Latest Caselaw 1705 ALL

Citation : 2014 Latest Caselaw 1705 ALL
Judgement Date : 13 May, 2014

Allahabad High Court
Ram Roop vs D.D.C. & Others on 13 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 32284 of 2010
 

 
Petitioner :- Ram Roop
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- T.P. Yadav,J.K. Srivatava
 
Counsel for Respondent :- C.S.C.,Radhey Raman Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

In this writ petition, names of following counsel have been shown as counsel for the petitioner, namely, Shri T.P. Yadav, Shri J.K. Srivastava, and Shri K.S. Chauhan.   An illness slip of Shri J.P. Srivastava has been sent. Examination of the record shows that only a Vakalatnama of Shri T.P. Yadav is available on record.

List on 20th May, 2014 peremptorily.

Office is directed to explain as to why the Vakalatnama of the persons shown as counsel in the cause list is not available on record and if no vakalatnama is available, as to how and why their names are shown in the cause list.

Order Date :- 13.5.2014

Priyanka

 

 

 
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