The New India Assurance Co. Ltd. vs Javitri Devi And 5 Ors.
2014 Latest Caselaw 1704 ALL

Citation : 2014 Latest Caselaw 1704 ALL
Judgement Date : 13 May, 2014

Allahabad High Court

The New India Assurance Co. Ltd. vs Javitri Devi And 5 Ors. on 13 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1450 of 2014
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Javitri Devi And 5 Ors.
 
Counsel for Appellant :- S.B.L. Gour
 
Counsel for Respondent :- Amit Kr. Sinha
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Admit.

Sri Amit Kumar Sinha, Advocate, accepts notice on behalf of respondent nos. 1 to 4. Issue notice to respondent nos. 5 and 6. The appellant may take steps to serve the respondent nos. 5 and 6 by registered post.

Connect with First Appeal From Order No. 1395 of 2014, filed by the claimants.

Order Date :- 13.5.2014

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