Somvir Singh vs State Of U.P. Thru' Secretary ...
2014 Latest Caselaw 1698 ALL

Citation : 2014 Latest Caselaw 1698 ALL
Judgement Date : 13 May, 2014

Allahabad High Court

Somvir Singh vs State Of U.P. Thru' Secretary ... on 13 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 70067 of 2006
 

 
Petitioner :- Somvir Singh
 
Respondent :- State Of U.P. Thru' Secretary Education U.P. And Others
 
Counsel for Petitioner :- P.K. Singh,V.C. Choudhary
 
Counsel for Respondent :- C.S.C.,Mahtab Alam,Neeraj Tripathi,V.K. Singh
 

 
Hon'ble Attau Rahman Masoodi,J.

Learned counsel for the petitioner prays for a week's time to file supplementary rejoinder affidavit to the supplementary counter affidavit filed by respondent no. 5.

List on 26.5.2014.

Order Date :- 13.5.2014

aks

(Attau Rahman Masoodi J.)

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