Baikuntha Nath vs D.D.C. & Others
2014 Latest Caselaw 1691 ALL

Citation : 2014 Latest Caselaw 1691 ALL
Judgement Date : 13 May, 2014

Allahabad High Court

Baikuntha Nath vs D.D.C. & Others on 13 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 59019 of 2005
 

 
Petitioner :- Baikuntha Nath
 
Respondent :- D.D.C. & Others
 
Counsel for Petitioner :- S.P. Shukla,K.D.Tiwari,K.K. Mishra,S.K. Tiwari
 
Counsel for Respondent :- C.S.C.,D.B. Mishra
 

 
Hon'ble Anjani Kumar Mishra,J.

Shri D.B. Mishra, learned counsel for the respondent has sent an illness slip.

List on 20th May, 2014, at the top of the cause list, peremptorily.

Interim order already granted shall continue to operate till the next date of listing.

Order Date :- 13.5.2014

Priyanka

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