Furti Lal vs State Of U.P. And 3 Others
2014 Latest Caselaw 1690 ALL

Citation : 2014 Latest Caselaw 1690 ALL
Judgement Date : 13 May, 2014

Allahabad High Court

Furti Lal vs State Of U.P. And 3 Others on 13 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26513 of 2014
 

 
Petitioner :- Furti Lal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Preetam Yadav
 
Counsel for Respondent :- C.S.C.,R.P. Shukla
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3. Sri R.P.Shukla, learned counsel represents respondent no.4.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 13.5.2014

SKM

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