Sharda Prasad Diwedi vs State Of U.P. And Others
2014 Latest Caselaw 1689 ALL

Citation : 2014 Latest Caselaw 1689 ALL
Judgement Date : 13 May, 2014

Allahabad High Court

Sharda Prasad Diwedi vs State Of U.P. And Others on 13 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 16839 of 2011
 

 
Petitioner :- Sharda Prasad Diwedi
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rajesh Nath Tripathi
 
Counsel for Respondent :- C. S. C.,Ravi Shankar Prasad,Vikas Budhwar
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri Vikas Budhwar, learned counsel for the respondents.

List in the next cause list.

Order Date :- 13.5.2014

SKM

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