Suaib Alias Sureb And Another vs The State Of U.P.
2014 Latest Caselaw 1667 ALL

Citation : 2014 Latest Caselaw 1667 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Suaib Alias Sureb And Another vs The State Of U.P. on 12 May, 2014

Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- CRIMINAL APPEAL No. - 1103 of 2005
 

 
Appellant :- Suaib Alias Sureb And Another
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- Rajat Singh Chauhan,Gyan Singh Chauhan,Jagat Pal Singh Chauhan,S A Zaidi,S H Ibrahim,Sabih Ahmad
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

List this appeal before some other Bench, if possible in the next cause list , after seeking nomination from Hon'ble the Chief Justice/Senior Judge.

The matter will not be treated as part heard/tied up to this Bench.

Order Date :- 12.5.2014

M.A.A.

(D.K. Upadhyaya, J.) (S.K. Singh, J.)

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