Smt. Mathu Pathak & Another vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 1666 ALL

Citation : 2014 Latest Caselaw 1666 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Smt. Mathu Pathak & Another vs Dy. Director Of Consolidation, ... on 12 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 31565 of 2008
 

 
Petitioner :- Smt. Mathu Pathak & Another
 
Respondent :- Dy. Director Of Consolidation, Mathura & Others
 
Counsel for Petitioner :- A.K. Shukla,Sanjay Kumar Dubey
 
Counsel for Respondent :- C.S.C.,S.K. Misrha
 

 
Hon'ble Anjani Kumar Mishra,J.

List peremptorily in the next cause list.

Order Date :- 12.5.2014

Priyanka

Download the LatestLaws.com Mobile App