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Yogesh Kumar Saxena And 9 Others vs State Of U.P. And Another
2014 Latest Caselaw 1663 ALL

Citation : 2014 Latest Caselaw 1663 ALL
Judgement Date : 12 May, 2014

Allahabad High Court
Yogesh Kumar Saxena And 9 Others vs State Of U.P. And Another on 12 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26315 of 2014
 

 
Petitioner :- Yogesh Kumar Saxena And 9 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Shailesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow as fresh.

Order Date :- 12.5.2014

SKM

 

 

 
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