Udai Bhan Sharma vs Smt. Aabha Sharma And Anr.
2014 Latest Caselaw 1662 ALL

Citation : 2014 Latest Caselaw 1662 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Udai Bhan Sharma vs Smt. Aabha Sharma And Anr. on 12 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 58 of 2013
 

 
Appellant :- Udai Bhan Sharma
 
Respondent :- Smt. Aabha Sharma And Anr.
 
Counsel for Appellant :- Madan Mohan
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

As per office report, Court fee deposited by the appellant is found to be sufficient. The Court fee deposited by the appellant is accepted.

Office is directed to give regular number to this appeal and list the matter again.

Order Date :- 12.5.2014

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