Ram Veer Singh Chahar vs State Of U.P. And 4 Others
2014 Latest Caselaw 1659 ALL

Citation : 2014 Latest Caselaw 1659 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Ram Veer Singh Chahar vs State Of U.P. And 4 Others on 12 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26459 of 2014
 

 
Petitioner :- Ram Veer Singh Chahar
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- J.K. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up day after tomorrow, i.e., on 14.5.2014 as fresh.

Order Date :- 12.5.2014

SKM

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