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M/S Mankapur Chini Mills Thr.Its ... vs Union Of India, Ministry Of ...
2014 Latest Caselaw 1656 ALL

Citation : 2014 Latest Caselaw 1656 ALL
Judgement Date : 12 May, 2014

Allahabad High Court
M/S Mankapur Chini Mills Thr.Its ... vs Union Of India, Ministry Of ... on 12 May, 2014
Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 8124 of 2012
 

 
Petitioner :- M/S Mankapur Chini Mills Thr.Its General Manager
 
Respondent :- Union Of India, Ministry Of Finance,Revenue Deptt. & Others
 
Counsel for Petitioner :- Jai Prakash Tripathi,Sudeep Kumar
 
Counsel for Respondent :- A.S.G.,Dipak Seth,Sandeep Sharma
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

On the request of learned counsel for the respondents, let this matter be listed in the 2nd week of July, 2014.

Interim stay shall remain in operation till the next date of listing.

Order Date :- 12.5.2014

M.A.A.

(D.K. Upadhyaya, J.)     (S.K. Singh, J.) 

 

 

 
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