Rajiv Kumar vs State Of U.P. And Another
2014 Latest Caselaw 1653 ALL

Citation : 2014 Latest Caselaw 1653 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Rajiv Kumar vs State Of U.P. And Another on 12 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 53425 of 2007
 

 
Petitioner :- Rajiv Kumar
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Satyam Singh,Shiv Nath Singh,Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list.

Order Date :- 12.5.2014

aks

(Attau Rahman Masoodi J. )

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