Chatrapal vs State Of U.P. And Others
2014 Latest Caselaw 1651 ALL

Citation : 2014 Latest Caselaw 1651 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Chatrapal vs State Of U.P. And Others on 12 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 297 of 2008
 

 
Petitioner :- Chatrapal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Pankaj Naqvi,R.M.Saggi,Tejpal
 
Counsel for Respondent :- C.S.C.,Neeraj Upadhyaya
 

 
Hon'ble Attau Rahman Masoodi,J.

On the request of the learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 12.5.2014

aks

(Attau Rahman Masoodi J. )

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