Smt. Vimla Singh vs Smt. Ruchi Singh
2014 Latest Caselaw 1650 ALL

Citation : 2014 Latest Caselaw 1650 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

Smt. Vimla Singh vs Smt. Ruchi Singh on 12 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3023 of 2013
 

 
Appellant :- Smt. Vimla Singh
 
Respondent :- Smt. Ruchi Singh
 
Counsel for Appellant :- A.C. Nigam
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

No counter affidavit has been filed.

List in second week of July, 2014. Till then, interim order shall continue. Meanwhile, the respondent may file counter affidavit.

Order Date :- 12.5.2014

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