Km. Suman Srivastava (Inre 5318 ... vs State Of U.P., Thru. Secretary ...
2014 Latest Caselaw 1634 ALL

Citation : 2014 Latest Caselaw 1634 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Km. Suman Srivastava (Inre 5318 ... vs State Of U.P., Thru. Secretary ... on 9 May, 2014

Bench: Sheo Kumar Singh, Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 224 of 2014
 

 
Appellant :- Km. Suman Srivastava (Inre 5318 S/S 1987)
 
Respondent :- State Of U.P., Thru. Secretary Education Deptt. & 5 Others
 
Counsel for Appellant :- Akhilesh Kalra,Shyam Mohan
 
Counsel for Respondent :- C.S.C.,K.D. Nag,Somesh Tripathi
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Mahesh Chandra Tripathi,J.

As prayed, put up this appeal on 12th May, 2014 in the additional cause list.

Order Date :- 9.5.2014

M.A.A.

(M.C. Tripathi, J.) (S.K. Singh, J.)

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