Shafia And 2 Ors. vs D.D.C. And 10 Others
2014 Latest Caselaw 1631 ALL

Citation : 2014 Latest Caselaw 1631 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Shafia And 2 Ors. vs D.D.C. And 10 Others on 9 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 26129 of 2014
 

 
Petitioner :- Shafia And 2 Ors.
 
Respondent :- D.D.C. And 10 Others
 
Counsel for Petitioner :- Raj Kumar Khanna
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 23rd May, 2014 to enable the learned counsel for the petitioner to file a supplementary affidavit.

This supplementary affidavit is being called for in view of the averments made in paragraph 31 of the writ petition where there is a serious allegation made against the counsel of this Court.

Order Date :- 9.5.2014

Priyanka

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