Insaf Ali And 8 Ors. vs State Of U.P. And 2 Ors.
2014 Latest Caselaw 1625 ALL

Citation : 2014 Latest Caselaw 1625 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Insaf Ali And 8 Ors. vs State Of U.P. And 2 Ors. on 9 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24062 of 2014
 

 
Petitioner :- Insaf Ali And 8 Ors.
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sanjay Kumar Jaiswal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 12th May, 2014 as unlisted.

Order Date :- 9.5.2014

Priyanka

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