Ram Naresh vs The State Of U.P.Throu.Secy.Home ...
2014 Latest Caselaw 1620 ALL

Citation : 2014 Latest Caselaw 1620 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Ram Naresh vs The State Of U.P.Throu.Secy.Home ... on 9 May, 2014

Bench: Imtiyaz Murtaza, Ashok Pal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 3830 of 2014
 

 
Petitioner :- Ram Naresh
 
Respondent :- The State Of U.P.Throu.Secy.Home Deptt.U.P.Lko.And Ors.
 
Counsel for Petitioner :- Shiv Shanker,Santosh Kumar
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Pal Singh,J.

List after three weeks to enable learned AGA to obtain instructions in the matter.

Order Date :- 9.5.2014

MFA/-

Download the LatestLaws.com Mobile App