Hari Shanker Pati Tripathi And 14 ... vs State Of U.P. And 3 Others
2014 Latest Caselaw 1618 ALL

Citation : 2014 Latest Caselaw 1618 ALL
Judgement Date : 9 May, 2014

Allahabad High Court

Hari Shanker Pati Tripathi And 14 ... vs State Of U.P. And 3 Others on 9 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26212 of 2014
 

 
Petitioner :- Hari Shanker Pati Tripathi And 14 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.C. Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3.

Issue notice to respondent no.4 returnable at an early date for which learned counsel for the petitioner will take steps within a week.

The respondents may file counter affidavit within one month.

List immediately thereafter.

Order Date :- 9.5.2014

SKM

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