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Gopal Das vs State Of U.P. & Others
2014 Latest Caselaw 1604 ALL

Citation : 2014 Latest Caselaw 1604 ALL
Judgement Date : 8 May, 2014

Allahabad High Court
Gopal Das vs State Of U.P. & Others on 8 May, 2014
Bench: Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 49493 of 2008
 

 
Petitioner :- Gopal Das
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Girija Shankar Srivastava,Sharad Kumar,Vinod Kumar Agarwal
 
Counsel for Respondent :- C.S.C.,Abrar Ahmad,Ghanshyam Dwivedi
 

 
Hon'ble Attau Rahman Masoodi,J.

Learned counsel for the petitioner prays for and is granted three weeks time to file rejoinder affidavit  to the supplementary counter affidavit filed on behalf of respondent no.2.

List in the second week of July, 2014. 

Order Date :- 8.5.2014

aks

(Attau Rahman Masoodi J. )

 

 

 
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