Aqeel Ahmad vs State Of U.P. And 3 Others
2014 Latest Caselaw 1597 ALL

Citation : 2014 Latest Caselaw 1597 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Aqeel Ahmad vs State Of U.P. And 3 Others on 8 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25858 of 2014
 

 
Petitioner :- Aqeel Ahmad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Syed Wajid Ali
 
Counsel for Respondent :- C.S.C.,Pradeep Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Connect and list this writ petition with Writ Petition No. 16806 of 2014 (Abdul Rauf Khan and another Vs. State of U.P. & others).

The respondents may file counter affidavit within one month.

Order Date :- 8.5.2014

SKM

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