Pankaj Pathak vs State Of U.P. And Another
2014 Latest Caselaw 1594 ALL

Citation : 2014 Latest Caselaw 1594 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Pankaj Pathak vs State Of U.P. And Another on 8 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 40382 of 2007
 

 
Petitioner :- Pankaj Pathak
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Vivek Mishra,V.C. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

It is informed that both the learned counsel appearing for the petitioner have been appointed as Advocate General and Additional General for the State.

List in the Month of July, 20014 by which time, petitioner may engage some other private counsel.

Order Date :- 8.5.2014

aks

(Attau Rahman Masoodi J. )

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