Rajendra Kumar vs State Of U.P. And Others
2014 Latest Caselaw 1592 ALL

Citation : 2014 Latest Caselaw 1592 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Rajendra Kumar vs State Of U.P. And Others on 8 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 9249 of 2007
 

 
Petitioner :- Rajendra Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Ashish Mishra,Udai Nandan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

List along with the record of Writ Petition No. 37505 of 1997 in the month of July, 2014.

In the meantime, learned Standing Counsel appearing for the respondents shall positively file counter affidavit .

Order Date :- 8.5.2014

aks

(Attau Rahman Masoodi J. )

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