Indrapal Singh And 8 Ors. vs D.D.C. And 8 Ors.
2014 Latest Caselaw 1589 ALL

Citation : 2014 Latest Caselaw 1589 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Indrapal Singh And 8 Ors. vs D.D.C. And 8 Ors. on 8 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25401 of 2014
 

 
Petitioner :- Indrapal Singh And 8 Ors.
 
Respondent :- D.D.C. And 8 Ors.
 
Counsel for Petitioner :- Dinesh Tiwari,V. Singh
 
Counsel for Respondent :- C.S.C.,Anil Tiwari,Gopal Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today in Court, is taken on record.

As prayed by the learned counsel for the petitioner, put up as fresh 15th May, 2014 to enable the petitioner to file complete order-sheet of the proceedings under Rule 109-A.

Undertaking given earlier be learned counsel for the respondent is extended to till that date.

Order Date :- 8.5.2014

Priyanka

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