Jagpal vs State Of U.P. And 3 Others
2014 Latest Caselaw 1588 ALL

Citation : 2014 Latest Caselaw 1588 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Jagpal vs State Of U.P. And 3 Others on 8 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26069 of 2014
 

 
Petitioner :- Jagpal
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sudarshan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Tuesday,i.e., on 13.5.2014 as fresh to enable the learned counsel for the petitioner to amend the prayer.

Order Date :- 8.5.2014

SKM

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