Ramesh Kumar Singh vs State Of U.P. And 4 Others
2014 Latest Caselaw 1587 ALL

Citation : 2014 Latest Caselaw 1587 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Ramesh Kumar Singh vs State Of U.P. And 4 Others on 8 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25857 of 2014
 

 
Petitioner :- Ramesh Kumar Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Umesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on Wednesday, i.e., 14.5.2014 as fresh.

Order Date :- 8.5.2014

SKM

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