Permanand vs State Of U.P. & Another
2014 Latest Caselaw 1586 ALL

Citation : 2014 Latest Caselaw 1586 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Permanand vs State Of U.P. & Another on 8 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 242 of 2001
 

 
Appellant :- Permanand
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Kr. R.C. Singh,Pankaj Dubey,S.S. Sengar
 
Counsel for Respondent :- S.C.,A.K.Misra,R.P. Mishra,Ramendra Pratap Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

The appeal is already admitted.

List along with First Appeal nos. 243 of 2001 and 549 of 1997 giving full particular of the case for final hearing.

Order Date :- 8.5.2014

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