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Gulab vs D.D.C. And 6 Ors.
2014 Latest Caselaw 1585 ALL

Citation : 2014 Latest Caselaw 1585 ALL
Judgement Date : 8 May, 2014

Allahabad High Court
Gulab vs D.D.C. And 6 Ors. on 8 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 24494 of 2014
 

 
Petitioner :- Gulab
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- Kamleshwar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed, put up tomorrow i.e. 9th May, 2014 as fresh.

Order Date :- 8.5.2014

Priyanka

 

 

 
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