Rajendra Kumar Upadhya vs D.D.C. And Another
2014 Latest Caselaw 1581 ALL

Citation : 2014 Latest Caselaw 1581 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Rajendra Kumar Upadhya vs D.D.C. And Another on 8 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 13705 of 2001
 

 
Petitioner :- Rajendra Kumar Upadhya
 
Respondent :- D.D.C. And Another
 
Counsel for Petitioner :- Govind Krishna
 
Counsel for Respondent :- C.S.C.,R.P.Yadav
 

 
Hon'ble Anjani Kumar Mishra,J.

Supplementary affidavit filed today is taken on record.

Put up as fresh on 14th May, 2014 along with record of writ petition no. 24986 of 2014.

This order has been passed in the presence of the learned counsel for the parties, appearing in that writ petition i.e. writ petition no. 24986 of 2014.

Order Date :- 8.5.2014

Priyanka

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