State Of U.P. And 2 Ors. vs Iftakhar Ahmad, Constractor And ...
2014 Latest Caselaw 1580 ALL

Citation : 2014 Latest Caselaw 1580 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

State Of U.P. And 2 Ors. vs Iftakhar Ahmad, Constractor And ... on 8 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 422 of 2014
 

 
Appellant :- State Of U.P. And 2 Ors.
 
Respondent :- Iftakhar Ahmad, Constractor And Another
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- Arjun Singhal
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit.

List in July, 2014.

Order Date :- 8.5.2014

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