Shri Brahm Singh vs District Inspector Of Schools, ...
2014 Latest Caselaw 1579 ALL

Citation : 2014 Latest Caselaw 1579 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Shri Brahm Singh vs District Inspector Of Schools, ... on 8 May, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 21404 of 2001
 

 
Petitioner :- Shri Brahm Singh
 
Respondent :- District Inspector Of Schools, Saharanpur & Others
 
Counsel for Petitioner :- K.S. Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Attau Rahman Masoodi,J.

List in the next cause list.

Order Date :- 8.5.2014

aks

(Attau Rahman Masoodi J. )

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