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Lal Bahadur Singh vs Commissioner Lucknow Division ...
2014 Latest Caselaw 1567 ALL

Citation : 2014 Latest Caselaw 1567 ALL
Judgement Date : 7 May, 2014

Allahabad High Court
Lal Bahadur Singh vs Commissioner Lucknow Division ... on 7 May, 2014
Bench: Ajai Lamba



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3371 of 1999
 

 
Petitioner :- Lal Bahadur Singh
 
Respondent :- Commissioner Lucknow Division Lucknow
 
Counsel for Petitioner :- Umesh C.Yadav,Pradeep Rastogi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ajai Lamba,J.

1.This case has been listed in the "list of old cases" that  possibly have been rendered infructuous. It was notified in advance in the cause list that this case is likely to be listed after seven days. Objection, if any, be filed.

2.Case has been called out.

3.None has put in appearance for the petitioner to give assistance to the Court.

4.This case relates to the year 1999. The case is disposed of as infructuous.

5.In case the cause of action still survives, the petitioner would be at liberty to file an application for revival of the case within thirty days from today.

Order Date :- 7.5.2014

GK Sinha

 

 

 
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