Raghu Nath Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 1563 ALL

Citation : 2014 Latest Caselaw 1563 ALL
Judgement Date : 6 May, 2014

Allahabad High Court

Raghu Nath Singh vs State Of U.P. And 3 Others on 6 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25626 of 2014
 

 
Petitioner :- Raghu Nath Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Kirti Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents respondent nos. 1,2 and 3.

Issue notice to respondent no.4 returnable at an early date.

The respondents may file counter affidavit within one month.

The petitioner shall take steps for service of notice upon respondent no.4 within a week.

List after one month.

Order Date :- 6.5.2014

SKM

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