Pramod Kumar And Another vs D.D.C. And 2 Ors.
2014 Latest Caselaw 1552 ALL

Citation : 2014 Latest Caselaw 1552 ALL
Judgement Date : 6 May, 2014

Allahabad High Court

Pramod Kumar And Another vs D.D.C. And 2 Ors. on 6 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25687 of 2014
 

 
Petitioner :- Pramod Kumar And Another
 
Respondent :- D.D.C. And 2 Ors.
 
Counsel for Petitioner :- Y.D. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Connect with Writ Petition no. 70031 of 2013 ( Jaypal Singh vs. DDC And 2 Others)

Order Date :- 6.5.2014

Priyanka

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