Ratan Singh vs State Of U.P. & 2 Others
2014 Latest Caselaw 1547 ALL

Citation : 2014 Latest Caselaw 1547 ALL
Judgement Date : 6 May, 2014

Allahabad High Court

Ratan Singh vs State Of U.P. & 2 Others on 6 May, 2014

Bench: Krishna Murari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 25797 of 2014
 

 
Petitioner :- Ratan Singh
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Ashish Singh,S.W.A. Naqvi
 
Counsel for Respondent :- C.S.C.,Nripendra Mishra
 

 
Hon'ble Krishna Murari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Put up as fresh on 26th May, 2014.

In the meantime, learned counsel for the petitioner may obtain instruction as to whether the petitioner is ready to deposit the cost for removing the L.T. Line, which is passing over on the top of his residential house.

Order Date :- 6.5.2014

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