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Lal Mani And 3 Ors. vs D.D.C. And 3 Ors.
2014 Latest Caselaw 1540 ALL

Citation : 2014 Latest Caselaw 1540 ALL
Judgement Date : 6 May, 2014

Allahabad High Court
Lal Mani And 3 Ors. vs D.D.C. And 3 Ors. on 6 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 21527 of 2014
 

 
Petitioner :- Lal Mani And 3 Ors.
 
Respondent :- D.D.C. And 3 Ors.
 
Counsel for Petitioner :- Sheo Ram Singh,C.J. Yadav
 
Counsel for Respondent :- C.S.C.,Diwaakr Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 20th May, 2014 to enable the learned counsel for the petitioner to comply with the order dated 21.4.2014. 

It is made clear that no further adjournment shall be granted and the matter shall be heard and orders passed thereon even without documents that are required to be filed.

Order Date :- 6.5.2014

Priyanka

 

 

 
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