Citation : 2014 Latest Caselaw 1539 ALL
Judgement Date : 6 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- WRIT - A No. - 25762 of 2014 Petitioner :- Dhanendra Kumar Pandey Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- K.K. Mani,Rajendra Prasad Giri Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up on Monday, i.e., 12.5.2014 as fresh.
Order Date :- 6.5.2014
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