Mohd. Zia Uddin vs State Of U.P. And 2 Others
2014 Latest Caselaw 1537 ALL

Citation : 2014 Latest Caselaw 1537 ALL
Judgement Date : 6 May, 2014

Allahabad High Court

Mohd. Zia Uddin vs State Of U.P. And 2 Others on 6 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 25730 of 2014
 

 
Petitioner :- Mohd. Zia Uddin
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Bakhteyar Yusuf
 
Counsel for Respondent :- C.S.C.,R.P. Shukla
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioner submits that the similar controversy is engaging attention of this Court in Writ Petition No 25278 of 2014 in which 14th July, 2014 is the date fixed.

Put up this matter along with Writ Petition No. 25278 of 2014 (Azahar Ali Vs. State of U.P. & others) on the date fixed.

Order Date :- 6.5.2014

SKM

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