Rajiv Kumar vs Union Of India & Others
2014 Latest Caselaw 1526 ALL

Citation : 2014 Latest Caselaw 1526 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Rajiv Kumar vs Union Of India & Others on 5 May, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 43142 of 2002
 

 
Petitioner :- Rajiv Kumar
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- N.K. Varma
 
Counsel for Respondent :- S.S.C.,B.N.Singh,H.C.Dubey,Mukhtar Alam
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

It is a service matter.

List this matter before the appropriate Bench in the next cause list.

Order Date :- 5.5.2014

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