Arvind Kumar Dwivedi vs Union Of India And 3 Others
2014 Latest Caselaw 1525 ALL

Citation : 2014 Latest Caselaw 1525 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Arvind Kumar Dwivedi vs Union Of India And 3 Others on 5 May, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 22972 of 2014
 

 
Petitioner :- Arvind Kumar Dwivedi
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Namit Srivastava,Ashok Khare,Navneet Kumar Shukla
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

This case has been nominated by Ho'ble the Chief Justice to a Bench presided over by Justice Rajes Kumar.

The matter has been heard today by a Bench comprising Justice Rajes Kumar and Sri Shashi Kant, J. at length.

Put up tomorrow i.e. on 6.5.2014 at 2-00 P.M.

The Joint Registrar (Listing) is directed to constitute the Bench accordingly.

Order Date :- 5.5.2014

Download the LatestLaws.com Mobile App