Rajendra Kumar Rai And Another vs D.M. Jhansi And Another
2014 Latest Caselaw 1505 ALL

Citation : 2014 Latest Caselaw 1505 ALL
Judgement Date : 5 May, 2014

Allahabad High Court

Rajendra Kumar Rai And Another vs D.M. Jhansi And Another on 5 May, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT TAX No. - 1184 of 1994
 

 
Petitioner :- Rajendra Kumar Rai And Another
 
Respondent :- D.M. Jhansi And Another
 
Counsel for Petitioner :- Vinod Kumar Soni
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

As prayed, four weeks and no more is allowed to the learned Standing Counsel to file reply to Section 5 of the application.

Order Date :- 5.5.2014

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